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CRLA/269/2004
2021 Latest Caselaw 121 UK

Citation : 2021 Latest Caselaw 121 UK
Judgement Date : 11 January, 2021

Uttarakhand High Court

CRLA/269/2004 on 11 January, 2021

CRLA No. 269 of 2004
Hon'ble Alok Kumar Verma, J.

Mr. R. P. Nautiyal, learned Senior Advocate assisted by Mr. Prashant Khanna, learned counsel for the appellant and Mr. S.S. Adhikari, learned Deputy Advocate General assisted by Mr. P.S. Uniyal, learned Brief Holder for the State.

Learned senior advocate requested further two weeks' time to file English translation of the impugned judgment.

In the interest of justice, post on 24.02.2021.

(Alok Kumar Verma, J.) 11.01.2021 Pant/Neha

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