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CRLA/202/2015
2021 Latest Caselaw 533 UK

Citation : 2021 Latest Caselaw 533 UK
Judgement Date : 26 February, 2021

Uttarakhand High Court
CRLA/202/2015 on 26 February, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                CRIMINAL APPEAL NO. 202 of 2015

                      26TH FEBRUARY, 2021

 Between:

 Vandana Ojha.                                          ....Appellant

 and


 State of Uttarakhand and another.                    ...Respondents


 Counsel for the appellant             :       Ms. Radha Arya,
                                               learned      Advocate
                                               holding brief of Mr.
                                               Raj Kumar Singh.

 Counsel for the respondent
 No. 1                                 :       Mr. J.S. Virk, learned
                                               Deputy       Advocate
                                               General assisted by
                                               Mr. Rohit Dhyani,
                                               learned Brief Holder
                                               for the State.

 Counsel for the respondent
 No. 2                                 :        Mr. Aman Rab.


 The Court made the following:


 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


             Ms. Radha Arya, learned Advocate holding brief

 of Mr. Raj Kumar Singh, learned counsel for the appellant

 submits that the appellant has filed an application No.

 4331 of 2020 for withdrawal of appeal against the
                             2


acquittal order. According to the learned counsel for the

appellant, appellant has no desire to pursue this appeal

any further and seeks to withdraw this appeal. Therefore,

this appeal is hereby dismissed as withdrawn.




                    _____________________________
                    RAGHVENDRA SINGH CHAUHAN, C.J.



                                ___________________
                                ALOK KUMAR VERMA, J.

Dt: 26th February, 2021 Neha /Shubham

 
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