CRLA/579/2019
2021 Latest Caselaw 502 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  CRLA No.579 of 2019

                                  Hon'ble R.C. Khulbe, J.

Mr. Rishi Malhotra, learned counsel for the appellant.

Mr. Sandeep Tandon, learned counsel for the CBI.

List this matter on 08.04.2021.

In the meantime, learned counsel for the appellant will file translated copies of FIR, impugned judgment and statements of star witnesses.

Registry is directed to supply the copy of the paper book to the learned counsel for the appellant, as per rules.

(R.C. Khulbe, J.) 25.02.2021 BS