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WPMS/661/2007
2021 Latest Caselaw 489 UK

Citation : 2021 Latest Caselaw 489 UK
Judgement Date : 25 February, 2021

Uttarakhand High Court
WPMS/661/2007 on 25 February, 2021
WPMS No. 661 of 2007
Hon'ble Sharad Kumar Sharma, J.

Mr. R.S. Bisht, Advocate for the petitioner.

Mr. M.C. Pant, Advocate for the respondents.

Arguments heard.

Judgment reserved.

Learned counsel for the parties to the Writ Petition may submit their written submission within ten days.

(Sharad Kumar Sharma, J.) Dated 25.02.2021

Shiv

 
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