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WPMS/2395/2020
2021 Latest Caselaw 424 UK

Citation : 2021 Latest Caselaw 424 UK
Judgement Date : 23 February, 2021

Uttarakhand High Court
WPMS/2395/2020 on 23 February, 2021
23.02.2021   WPMS No. 2395 of 2020
              Hon'ble Raghvendra Singh Chauhan, CJ.
              Hon'ble Alok Kumar Verma, J.

Mr. Shakti Singh, learned counsel for the petitioner.

Mr. J.C. Pandey, learned Standing Counsel for the State of Uttarakhand / respondent nos. 1 to

4. Mr. Ashish Joshi, learned counsel for respondent nos. 5 and 6.

Learned counsel for the petitioner is directed

to submit a synopsis of the relevant dates and

facts. He is further directed to produce the

judgments, which were passed by this Court on

the earlier occasions with regard to running of

the Weekly Sunday Market Society.

List this case on 03.03.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, CJ) 23.02.2021 23.02.2021 Rathour

 
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