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CLCON/38/2021
2021 Latest Caselaw 398 UK

Citation : 2021 Latest Caselaw 398 UK
Judgement Date : 22 February, 2021

Uttarakhand High Court
CLCON/38/2021 on 22 February, 2021
CLCON No. 38 of 2021
Hon'ble Manoj K. Tiwari, J.

Heard Ms. Lubhna Jahan, Advocate for the petitioner.

Learned counsel for the petitioner is directed to file a supplementary affidavit, bringing on record the judgment, in terms of which petitioner's Writ Petition was disposed of.

List thereafter.

(Manoj K. Tiwari, J.) Arpan 22.02.2021

 
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