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CLCON/40/2021
2021 Latest Caselaw 397 UK

Citation : 2021 Latest Caselaw 397 UK
Judgement Date : 22 February, 2021

Uttarakhand High Court
CLCON/40/2021 on 22 February, 2021
      IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
             ON THE 22ND DAY OF FEBRUARY, 2021
                                BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


              CONTEMPT PETITION No. 40 of 2021


     BETWEEN:

     Mahendra Kumar Arya.                                ....Petitioner
             (By Mr. Kaushal Sah Jagati, Advocate)


     AND:

     Anand Kumar Yadav.                               .....Respondent

             (None for the respondent)


                              JUDGMENT

Learned counsel for the petitioner submits that the order passed by Writ Court has been complied with.

2. In such view of the matter, nothing survives in this Contempt Petition.

3. Accordingly, the Contempt Petition is dismissed.

(MANOJ KUMAR TIWARI, J.) Arpan

 
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