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WPMS/2896/2021
2021 Latest Caselaw 5440 UK

Citation : 2021 Latest Caselaw 5440 UK
Judgement Date : 31 December, 2021

Uttarakhand High Court
WPMS/2896/2021 on 31 December, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                      COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPMS No.2896 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Atul Kumar Bansal, Advocate, for the petitioner.

Mr. M.S. Bisht, Brief Holder, for the State of Uttarakhand.

Learned counsel for the petitioner after arguing the writ petition at length seeks to withdraw the same in order to enable the petitioner to proceed in accordance with the judgment dated 13.07.2021, as passed by the coordinate Bench of this Court in WPMS No.1503 of 2020, "Shri Tarun Sahani (deceased) Vs. State of Uttarakhand & others" and WPMS No.1664 of 2020, "Khursheed Ahmed Vs. Union of India".

(Sharad Kumar Sharma, J.) 31.12.2021 NR/

 
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