CLCON/275/2019
2021 Latest Caselaw 5412 UK

Citation : 2021 Latest Caselaw 5412 UK
Judgement Date : 29 December, 2021

Uttarakhand High Court

CLCON/275/2019 on 29 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
        ON THE 29TH DAY OF DECEMBER, 2021
                          BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
        CONTEMPT PETITION No. 275 of 2019
BETWEEN:

Lal Singh Bisht                             ...Petitioner
        (By Mr. Alok Mahra, Advocate)

AND:

Shri S.B. Lal                               ... Opposite Party
        (By Mr. M.A. Khan, Advocate)


                        JUDGMENT

1. Mr. Alok Mahra, learned counsel appearing for the petitioner submits that petitioner does not wish to pursue the matter and he seeks permission to withdraw present contempt petition, for which he has moved withdrawal application.

2. In the interest of justice, withdrawal application (IA No. 13553 of 2021) is allowed.

3. Accordingly, the contempt petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Aswal

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