WPMS/2831/2021
2021 Latest Caselaw 5370 UK

IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
        ON THE 28TH DAY OF DECEMBER, 2021
                               BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        Writ Petition (M/S) No. 2831 of 2021


BETWEEN:
Smt. Sumitra Devi.                                      ....Petitioner
         (By Mr. Kamlesh Tewari, Advocate)


AND:
Shri Swarn Singh & another.                        ...Respondents
         (There is no representation for respondents)



                           JUDGMENT

According to the petitioner, she has filed a suit for cancellation of agreement to sell, which is registered as O.S. No. 105 of 2017, in the Court of learned Civil Judge (Senior Division), Vikasnagar, District Dehradun.

2. By means of this writ petition, petitioner has sought a direction to the Court concerned for expeditious hearing of the said suit.

3. Having regard to the facts of the case, the Writ Petition is disposed of with a request to learned Court concerned to expedite hearing of the O.S. No. 105 of 2017 and decide the same, as early as possible. Unnecessary adjournment to the parties should be avoided.

(MANOJ KUMAR TIWARI, J.) Navin