CRLR/421/2021
2021 Latest Caselaw 5320 UK

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                                  CRLR No.421 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Raman Kumar Shah, learned counsel for the revisionist.

Mrs. Manisha Rana Singh, learned A.G.A. along with Ms. Meena Bisht, learned B.H. for the State.

Heard.

This revision is preferred against the judgment and order dated 20.10.2021 passed by learned Judge, Family Court, Kotdwar, Pauri Garhwal in Misc. Criminal Case No.65/2018 "Smt. Meena Upreti Vs. Pankaj Upreti".

Admit.

Summon the LCR.

Issue notice to respondent no.2. Steps to be taken within seven days. List immediately after service.

(R.C. Khulbe, J.) 23.12.2021 Sukhbant