WPPIL/209/2021
2021 Latest Caselaw 5302 UK

      IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                            AND
      THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


                        22ND DECEMBER, 2021


          WRIT PETITION (PIL) No. 209 OF 2021

 Between:

 Sushil Kumar.
                                                              ...Petitioner

 and


 Uttarakhand Transport Corporation and others.

                                                          ...Respondents


 Counsel for the petitioner.         :   Mr. Sandeep Kumar and Mr. Rohit
                                         Shubham, the learned counsel for the
                                         petitioner.

 Counsel for the respondent no. 1.   :   Mr. Akshay Latwal, the learned proxy
                                         counsel for Mr. N.S. Pundir, the
                                         learned counsel.


 The Court made the following:


 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


               Having argued the case vehemently for some

 length, the learned counsel for the petitioner seeks the

 liberty of this Court to withdraw this Writ Petition.


 2.            Therefore, the present Writ Petition is, hereby,

 dismissed as withdrawn.
 3.        No order as to cost.



                 _____________________________
                 RAGHVENDRA SINGH CHAUHAN, C.J.


                          _______________________
                          NARAYAN SINGH DHANIK, J.

Dt: 22nd December, 2021 Rahul