CLCON/719/2018
2021 Latest Caselaw 5290 UK

Citation : 2021 Latest Caselaw 5290 UK
Judgement Date : 22 December, 2021

Uttarakhand High Court

CLCON/719/2018 on 22 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 22ND DAY OF DECEMBER, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 719 of 2018

BETWEEN:

Rashid Ali.                                       .....Petitioner
        (There is no representation for the petitioner)

AND:
Aadesh Kumar & others.                         ....Respondents
        (There is no representation for the respondents)

                          JUDGMENT

There is no representation for the petitioner.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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