CLCON/725/2018
2021 Latest Caselaw 5268 UK

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                                  CLCON No. 725 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. H.C. Joshi, Advocate for the petitioner.

Mr. J.S. Bisht, Standing Counsel for the State of Uttarakhand.

Heard learned counsel for the parties.

Learned Standing Counsel submits that, against the judgment passed by Writ Court, Special Appeal has been filed, which is pending.

In such view of the matter, list this matter in the month of February, 2022.

(Manoj Kumar Tiwari, J.) 21.12.2021 Arpan