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CLR/79/2019
2021 Latest Caselaw 5267 UK

Citation : 2021 Latest Caselaw 5267 UK
Judgement Date : 21 December, 2021

Uttarakhand High Court
CLR/79/2019 on 21 December, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                     COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      21.12.2021                        CLR No. 79 of 2019
                                        With
                                        CLR No. 97 of 2019
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Aanya Thapliyal, learned counsel holding brief of Mr. Pankaj Chaturvedi, learned counsel for the revisionist in CLR No.79 of 2019 and Mr. Vivek Pathak, learned counsel for the respondent.

The impugned judgment dated 02.04.2019 was passed by myself as Judge, Small Cause Court, District Judge, Dehradun.

List this case before another bench.

(Alok Kumar Verma, J.) 21.12.2021

Pant/

 
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