CRLR/325/2021
2021 Latest Caselaw 5266 UK

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                                  CRLR No.325 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Nalin Saun, learned counsel for the revisionist.

Mr. Siddharth Bisht, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 23.09.2021 passed by Judge, Family Court, Dehradun in Misc. Case No.343 of 2020, "Gurvindar Kaur Vs. Amarjeet Singh".

Issue notice to the respondent no.2. Steps to be taken within two days. List the matter on 06.01.2022. On that day, both the parties will remain present before the Court.

(R.C. Khulbe, J.) 21.12.2021 Sukhbant