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WPSS/1585/2021
2021 Latest Caselaw 5256 UK

Citation : 2021 Latest Caselaw 5256 UK
Judgement Date : 21 December, 2021

Uttarakhand High Court
WPSS/1585/2021 on 21 December, 2021
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPSS No.1585 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Narendra Bali, Advocate for the petitioners.

Mrs. Anjali Bhargawa, Addl. C.S.C. for the State of Uttarakhand.

Heard learned counsel for the parties. Admit the petition.

In fact, this is third writ petition, which has been filed by the petitioner for seeking her absorption as ''Shiksha Mitra''. The same stood denied by the impugned order, which is under challenge, which was rendered as a consequence of compliance of the judgment rendered on 22.05.2019 in Writ Petition (S/S) No.1149 of 2019 preferred by the petitioner.

Respondents may file their counter affidavit within a period of three weeks from today.

List thereafter.

(Sharad Kumar Sharma, J.) 21.12.2021 Arti

 
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