CRLR/406/2021
2021 Latest Caselaw 5224 UK

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                                  CRLR No.406 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Rajat Mittal, learned counsel for the revisionist.

Mrs. Manisha Rana, learned AGA for the State.

This Criminal Revision is preferred against the judgment and order dated 20.11.2021 passed by Principal Judge, Family Court, Dehradun in Criminal Case No.206 of 2020 "Pooja Bisht vs. Neeraj Bisht", Issue notice to respondent no. 2. Steps be taken within 7 days. List immediately, after service.

(R.C. Khulbe, J.) 17.12.2021 R.Bisht