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FA/92/2012
2021 Latest Caselaw 5223 UK

Citation : 2021 Latest Caselaw 5223 UK
Judgement Date : 17 December, 2021

Uttarakhand High Court
FA/92/2012 on 17 December, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                     COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      17.12.2021                        FA No. 92 of 2012
                                        Hon'ble Alok Kumar Verma, J.

Mr. Shobhit Saharia, learned counsel for the appellant, Mr. I.P. Kohli, learned Standing Counsel for the State and Mr. Ghanshyam Joshi, learned counsel for the private respondent no.2.

In this matter, I had passed the judgment as District Judge, Tehri Garhwal.

List this case before another bench.

(Alok Kumar Verma, J.) 17.12.2021

Pant/

 
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