AO/225/2021
2021 Latest Caselaw 5217 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No. 225 of 2021

                                  Shri S.K.Mishra, J.

Heard Mr. C. S. Rawat, Advocate, holding brief of Mr. Anil Anthwal, learned counsel for the plaintiff/appellant and Mr. Sanpreet Singh Azmani, learned counsel for the defendants/respondent nos. 1 & 2.

None appears for the proforma respondent.

Hearing is concluded.

Reserved for judgment.

Interim order shall continue to operate till passing of the final order.

Learned counsel for the parties have agreed and undertake to file their written arguments by 20th December, 2021.

Compilation of judgments filed by learned counsel for the respondent no. 1 & 2 are taken on record.

(S.K.Mishra,J.) 17.12.2021 KKS