WPMS/821/2020
2021 Latest Caselaw 5216 UK

                   Office Notes, reports, orders
SL.                or proceedings or directions
          Date                                                     COURT'S OR JUDGES'S ORDERS
No                  and Registrar's order with
                           Signatures


      17.12.2021
                                                   WPSS No. 821 of 2020
                                                   With
                                                   IA/12455/2021
                                                   Hon'ble Sharad Kumar Sharma, J.

Mr. T.A. Khan, Senior Advocate, assisted by Mr. Ravi Shankar Kandpal, Advocate, for the petitioner.

Mr. Shubhang Dobhal, Advocate, for the respondents.

The fact of the dismissal of the Appeal No. 4 of 2012, by the Educational Tribunal, vide its judgment and order dated 06.10.2021, has been sought to be brought on record, by way of supplementary affidavit.

The same would stand allowed. Supplementary affidavit is taken on record.

The petitioner may do the needful in order to challenge the order dated 06.10.2021.

(Sharad Kumar Sharma, J.) 17.12.2021 Mahinder/