CRLR/403/2021
2021 Latest Caselaw 5205 UK

                Office Notes,
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                                  CRLR No.403 of 2021
                                  Hon'ble R.C. Khulbe, J.

Ms. Lubhna Jahan, learned counsel for the revisionist.

Mr. Pankaj Joshi, learned B. H. for the State. This Criminal Revision is preferred against the judgment and order dated 15.09.2021 passed by Principal Judge Family Court Dehradun in Criminal Case No.337 of 2018 "Zeenat Jahan vs. Ahsan Ali"

Admit.

Summon Lower Court Record. Issue notice to the respondent. List on 16.02.2022.

(R.C. Khulbe, J.) 16.12.2021 R.Bisht