WPMS/2670/2021
2021 Latest Caselaw 5204 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 2670 of 2021
                                  Shri Sanjaya Kumar Mishra, J.

Shri Neeraj Garg, learned counsel for the petitioner.

Issue notice to the respondents on the stay application as well as on the writ petition returnable within six weeks.

Steps be taken within a week. Learned counsel for the petitioner has supplied the translated copy of the impugned judgments today in the Court and the same are taken on record.

List after eight weeks.

(S.K. Mishra, J.) 16.12.2021 SKS