WPSS/1132/2020
2021 Latest Caselaw 5166 UK

   IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL

   THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                AND
          THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


             WRIT PETITION (S/S) NO. 1132 OF 2020

                        15th DECEMBER, 2021

 Between:

 Jitendra Lesiyal and others                  ......            Petitioners

 and

 Uttarakhand Public Service
 Commission and others                        ......          Respondents


Counsel for the petitioners :     Mr. Abhijay Negi, learned counsel

Counsel for UKPSC            :    Mr. Ashish Joshi, Mr. N.S. Pundir
                                  with Mr. Dinesh Gahatori, learned
                                  proxy counsel on behalf of Mr. B.D.
                                  Kandpal, learned counsel

Counsel for the State        :    Mr. K.N. Joshi, learned Deputy
                                  Advocate General



 The Court made the following:


 JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



             Mr. Ashish Joshi, the learned counsel for the

 Uttarakhand Public Service Commission, informs this

 Court that qua the petitioners, namely Ajay Kumar,

 Arvind Kumar, Jyoti, Naveen Kumar s/o Mr. Nathi Lal

 Juyal,   Naveen        Kumar,     Rajani      Bisht,    Ruchi      Juyal,

 Prashant Singh Bisht, Ashish Dobhal, Devendra Singh

 Negi and Ritu Negi, the writ petition has become

 infructuous,     as     they    have      not     qualified     in    the

 examination.
                                 2




            Therefore,    the       writ    petition   is,   hereby,

dismissed     as    infructuous            qua   the     petitioners

aforementioned.


                     _______________________________
                    RAGHVENDRA SINGH CHAUHAN, C.J.


                                _____________________
                                NARAYAN SINGH DHANIK, J.

Dt: 15th DECEMBER, 2021 Negi