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CRLR/395/2021
2021 Latest Caselaw 5150 UK

Citation : 2021 Latest Caselaw 5150 UK
Judgement Date : 15 December, 2021

Uttarakhand High Court
CRLR/395/2021 on 15 December, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  CRLR No.395 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Yogesh Upadhyay, learned counsel for the revisionist.

Mr. Pankaj Joshi, learned B. H. for the State.

This criminal revision is preferred against the judgment and order dated 17.11.2018 passed by Additional Chief Judicial Magistrate, Kashipur, District Udham SinghNagar in Miscc Case No.101 of 2017, [email protected] and another vs. Gaurav [email protected] and others as well as order dated 26.02.2020 passed by 1st Additional Sessions Judge, Kashipur, District Udham Singh Nagar in Criminal Appeal No.255 of 2018 "Gaurav Kumar and others vs. Babita and another".

Admit.

Issue notice to respondent no. 2. Steps be taken within seven days. List after service.

(R.C. Khulbe, J.) 15.12.2021 R.Bisht

 
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