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WPMS/2694/2021
2021 Latest Caselaw 5144 UK

Citation : 2021 Latest Caselaw 5144 UK
Judgement Date : 15 December, 2021

Uttarakhand High Court
WPMS/2694/2021 on 15 December, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 2694 of 2021

                                  Shri S.K. Mishra, J.

Heard Mr. Siddhartha Singh, the learned counsel for the petitioners.

Issue notice to the respondent. Requisites for issuance of notice on the opposite party through registered post/speed post, acknowledgment due, be filed within seven days.

Matter be listed on 30.03.2022. In the meantime, the execution case may proceed but no final direction will be issued by the Execution Court for execution of the sale deed in favour of the decree holder by the judgment debtor.

Stay application IA No. 1 of 2021 stands disposed of.

Urgent certified copy of the order be provided as per rules.



                                                               (S.K. Mishra, J.)
                                  PV                              15.12.2021
  

 
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