WPMS/2679/2021
2021 Latest Caselaw 5121 UK

Citation : 2021 Latest Caselaw 5121 UK
Judgement Date : 14 December, 2021

Uttarakhand High Court

WPMS/2679/2021 on 14 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
         ON THE 14TH DAY OF DECEMBER, 2021
                             BEFORE:
        HON'BLE SHRI JUSTICE MANOJ K. TIWARI

        Writ Petition (M/S) No. 2679 of 2021
BETWEEN:

M/s Starcon Infra Projects India
Pvt. Ltd.                                  ... Petitioner
         (By Mr. Priyanshu Gairola, Advocate)

AND:

Uttarakhand Jal Vidyut Nigam Ltd.
& another                         ... Respondents

         (By Mr. Vinay Kumar, Advocate)


                            JUDGMENT

1. Mr. Priyanshu Gairola, learned counsel appearing for the petitioner seeks permission to withdraw present writ petition with liberty to file fresh.

2. In view of the statement so made by learned counsel for the petitioner, the writ petition is dismissed as withdrawn with the aforesaid liberty.

(Manoj Kumar Tiwari, J.) Aswal

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