CLCON/683/2018
2021 Latest Caselaw 5084 UK

Citation : 2021 Latest Caselaw 5084 UK
Judgement Date : 13 December, 2021

Uttarakhand High Court

CLCON/683/2018 on 13 December, 2021

     IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 13TH DAY OF DECEMBER, 2021
                              BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
             Contempt Petition No. 683 of 2018

BETWEEN:

Shri Mukesh Joshi                                    ....Petitioner
          (No representation for the petitioner)

AND:
Dr. Ashish Srivastava and another                  ...Respondents
          (By Mr. Pradeep Hairiya, Standing Counsel for the State)


                            JUDGMENT

No representation for learned counsel for the petitioner.

2. In such view of the matter, the contempt petition is dismissed for non-prosecution.

(MANOJ KUMAR TIWARI, J.) Shubham

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