CRLR/384/2021
2021 Latest Caselaw 5029 UK

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                                  CRLR No.384 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Akshay Latwal, learned counsel for the revisionists.

Mrs. Pushpa Bhatt, learned DAG for the State.

This criminal revision is preferred against the judgment and order dated 30.10.2021 passed by the Additional Civil Judge-I (S.D.) Rudrapur, District Udham Singh Nagar in Misc. Criminal Case No.41 of 2021 "Smt. Harpreet Kaur vs. Rajneesh Sehgal and others".

Admit.

Issue notice to respondent no.2. Steps be taken within seven days. List on 06.01.2022.

(R.C. Khulbe, J.) 09.12.2021 R.Bisht