WPMS/2628/2021
2021 Latest Caselaw 5021 UK

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 9TH DAY OF DECEMBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 2628 of 2021

BETWEEN:

Mrs. Sheetal Sood.                             ..........Petitioner
        (By Mr. Ravi Bisht, Advocate)

AND:
Mr. Arun Goyal.                                .....Respondent
        (There is no representation for the respondent)


                         JUDGMENT

According to the petitioner, a declaratory suit has been filed against her by the respondent, which is pending before learned Civil Judge (Senior Division), Dehradun and is registered as Original Suit No. 59 of 2018.

2. By means of this writ petition, petitioner has sought a direction to the Court concerned to expedite hearing of the said suit.

3. Having regard to the facts & circumstances of the case, the writ petition is disposed of with a request to Court concerned to make endeavor to hear and decide the aforesaid suit as early as possible. It is made clear that any unnecessary adjournment shall be avoided.

(MANOJ KUMAR TIWARI, J.) Arpan