CLCON/441/2019
2021 Latest Caselaw 5020 UK

Citation : 2021 Latest Caselaw 5020 UK
Judgement Date : 9 December, 2021

Uttarakhand High Court

CLCON/441/2019 on 9 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
        ON THE 9TH DAY OF DECEMBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 441 of 2019

BETWEEN:

Harak Ram.                                    ...Petitioner
        (By Mr. Lalit Samant, Advocate)

AND:
Nitesh Jha.                                  ...Respondent
        (By Mr. J.S. Bist, Standing Counsel for the State of
        Uttarakhand)


                         JUDGMENT

Learned counsel for the petitioner submits that the order passed by Writ Court has been complied with.

2. In view of the statement so made by learned counsel for the petitioner, the Contempt Petition is closed. Contempt notice issued to the respondent is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

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