CLCON/155/2018
2021 Latest Caselaw 4994 UK

Citation : 2021 Latest Caselaw 4994 UK
Judgement Date : 8 December, 2021

Uttarakhand High Court

CLCON/155/2018 on 8 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 8TH DAY OF DECEMBER, 2021
                            BEFORE:
        HON'BLE SHRI JUSTICE MANOJ K. TIWARI

        Contempt Petition No. 155 of 2018
BETWEEN:

Hem Chandra Bansal                          ... Petitioner
        (None present for the petitioner)

AND:

Sri Rajeev Darangiya                        ... Opposite Party

        (By Mr. J.S. Bisht, Advocate)


                         JUDGMENT

1. Case called out.

2. None present for the petitioner.

2. Accordingly, the contempt petition is dismissed for want of prosecution.

(Manoj Kumar Tiwari, J.) Aswal

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