WPMS/2590/2021
2021 Latest Caselaw 4993 UK

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 8TH DAY OF DECEMBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 2590 of 2021

BETWEEN:

Shri Dushyant Kumar Agarwal.                   ..........Petitioner
        (By Mr. Kishore Rai, Advocate)

AND:
Shri Vijay Kumar Sharma & others.              ...Respondents
        (There is no representation for the respondents)


                         JUDGMENT

Petitioner has filed a suit for cancellation of sale deed in the Court of learned Civil Judge (Junior Division), Dehradun, which is numbered as Original Suit No. 232 of 2020.

2. By means of this writ petition, petitioner has sought a direction to the Court concerned to expedite disposal of the said suit.

3. Since the aforesaid suit was filed only in the year 2020 and having regard to the pendency of cases in District Dehradun, this Court is not inclined to pass any order for expediting hearing of the aforesaid suit.

4. Accordingly, the writ petition is dismissed.

(MANOJ KUMAR TIWARI, J.) Arpan