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WPMS/2567/2021
2021 Latest Caselaw 4961 UK

Citation : 2021 Latest Caselaw 4961 UK
Judgement Date : 7 December, 2021

Uttarakhand High Court
WPMS/2567/2021 on 7 December, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                        AT NAINITAL
         ON THE 7TH DAY OF DECEMBER, 2021
                              BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI

         WRIT PETITION (M/S) No. 2567 of 2021

BETWEEN:

Shri Bhag Singh Guleria.                             ..........Petitioner
         (By Mr. Ankur Sharma, Advocate)


AND:
Shri Somprakash.                                     ....Respondent
         (There is no representation for the respondent)


                            JUDGMENT

According to the petitioner, respondent has filed a partition suit against the petitioner. By means of this writ petition, petitioner has sought a direction to the Court concerned to decide the said partition suit, expeditiously.

2. Perusal of the order-sheet indicates that the said suit was filed only on 31.08.2021.

3. In such view of the matter, this Court is not inclined to issue any direction to expedite hearing of the case.

4. Accordingly, the writ petition is dismissed. However, petitioner shall be at liberty to approach this Court for such direction at an appropriate stage.

(MANOJ KUMAR TIWARI, J.) Navin

 
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