CRLR/375/2021
2021 Latest Caselaw 4942 UK

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                                  CRLR No.375 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Vikas Kumar Guglani learned counsel for the petitioner.

Ms. Manisha Rana, learned AGA for the State.

This revision is preferred against the judgment and order dated 23.10.2021 passed by the Family Court Judge, District Udham

of 2014 u/s 125 Cr.P.C "Smt. [email protected] and another versus Prem Kumar".

Admit.

Issue notice to respondent no.2. Steps be taken within seven days. List the matter on 05.01.2022 for hearing Stay Application (IA/1/2021).

(R.C. Khulbe, J.) 06.12.2021 R.Bisht