CLCON/634/2018
2021 Latest Caselaw 4933 UK

Citation : 2021 Latest Caselaw 4933 UK
Judgement Date : 3 December, 2021

Uttarakhand High Court

CLCON/634/2018 on 3 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 3RD DAY OF DECEMBER, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 634 of 2018

BETWEEN:

Smt. Nasreen Sanga.                                ...Petitioner
        (There is no representation for the petitioner)

AND:
Sh. Neeraj Khairwal & another.                   ...Respondents
        (By Mr. J.S. Bisht, Standing Counsel for the State of
        Uttarakhand and Mr. Anoop Jaiswal, Advocate, holding
        brief of Mr. Vipul Sharma, Advocate for respondent no.
        2)

                          JUDGMENT

There is no representation for the petitioner.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

Download the LatestLaws.com Mobile App