CLCON/619/2018
2021 Latest Caselaw 4928 UK

Citation : 2021 Latest Caselaw 4928 UK
Judgement Date : 3 December, 2021

Uttarakhand High Court

CLCON/619/2018 on 3 December, 2021

     IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 03RD DAY OF DECEMBER, 2021
                              BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
             Contempt Petition No. 619 of 2018

BETWEEN:

J.K. Saxena                                           ....Petitioner
          (No representation for the petitioner)

AND:
Jagdish Dhakariyal                                 ...Respondent
          (By Mr. Yogesh Sharma, Advocate holding brief of Mr.
          Punit Kumar, Advocate for the respondent)


                            JUDGMENT

No representation for the petitioner.

2. In such view of the matter, the writ petition is dismissed for non-prosecution.

(MANOJ KUMAR TIWARI, J.) Shubham

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