CLCON/633/2018
2021 Latest Caselaw 4926 UK

Citation : 2021 Latest Caselaw 4926 UK
Judgement Date : 3 December, 2021

Uttarakhand High Court

CLCON/633/2018 on 3 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
        ON THE 3RD DAY OF DECEMBER, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 633 of 2018

BETWEEN:

Harish Chandra Pathak & others.                    ...Petitioners
        (There is no representation for the petitioners)

AND:
Sanjay Kumar Khetwal.                             ...Respondent
        (By Mr. J.S. Bisht, Standing Counsel for the State of
        Uttarakhand)

                          JUDGMENT

There is no representation for the petitioners.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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