CLCON/650/2018
2021 Latest Caselaw 4922 UK

Citation : 2021 Latest Caselaw 4922 UK
Judgement Date : 3 December, 2021

Uttarakhand High Court

CLCON/650/2018 on 3 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 3RD DAY OF DECEMBER, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 650 of 2018

BETWEEN:

Prem Lal & others.                                 ...Petitioners
        (There is no representation for the petitioners)

AND:
Shri A.K. Jha.                                    ...Respondent
        (There is no representation for the respondent)

                          JUDGMENT

There is no representation for the petitioners.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

Download the LatestLaws.com Mobile App