CRLR/370/2021
2021 Latest Caselaw 4899 UK

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                                  CRLR No.370 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Lokendra Dobhal, learned counsel for the revisionist.

Mr. Amit Bhatt, learned DAG for the State.

This criminal revision is preferred against the judgment and order dated 27.10.2021 passed by the Family Court, District Tehri Garhwal in Miscellaneous Criminal Case No. 14 of 2021 "Smt. Ranjita and another vs. Sunil Singh Chauhan" u/s 125(2) Cr.P.C.

Issue notice to respondent no. 2. Steps be taken within seven days. List the matter on 30.12.2021.

(R.C. Khulbe, J.) 02.12.2021 R.Bisht