CRLR/367/2021
2021 Latest Caselaw 4895 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.367 of 2021
                                  Hon'ble R.C. Khulbe, J.

Ms. Sheetal Selwal, learned counsel for the revisionists.

Ms. Manisha Rana, learned AGA for the State.

This criminal revision is preferred against the judgment and order dated 02.09.2021 passed by the learned Family Court, Haldwani in Criminal Case No. 252 of 2017 "Smt. Shabnam and others vs. State of Uttarakhand and another" filed under Section 125 of Cr.P.C.

Admit.

Summon Lower Court record. Issue notice to the respondents. Steps be taken within seven days. List immediately, after service.

(R.C. Khulbe, J.) 02.12.2021 R.Bisht