CLCON/547/2019
2021 Latest Caselaw 4894 UK

Citation : 2021 Latest Caselaw 4894 UK
Judgement Date : 2 December, 2021

Uttarakhand High Court

CLCON/547/2019 on 2 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 2ND DAY OF DECEMBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 547 of 2019

BETWEEN:

Ramesh Kumar.                                     ...Petitioner
        (By Mr. Kailash Chand, Advocate, holding brief of Mr.
        Nagesh Aggarwal, Advocate)

AND:
Shri Ashok Kumar.                                ...Respondent
        (By Mr. Ravi Bisht, Advocate, holding brief of Mr. Aditya
        Pratap Singh, Advocate)


                         JUDGMENT

Learned counsel for the parties are unanimous on the point that the order passed by Writ Court has been complied with.

2. In such view of the matter, the Contempt Petition is closed. Contempt notice issued to the respondent is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

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