Citation : 2021 Latest Caselaw 4884 UK
Judgement Date : 2 December, 2021
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WPSS No. 1312 of 2021
Hon'ble Sharad Kumar Sharma, J.
Mr. Amar Murti Shukla, Advocate, for the petitioner.
Mr. P.C. Bisht, Addl. C.S.C. for the State of Uttarakhand.
In order to enable the learned counsel for the petitioner to clarify the impact of the judgment rendered by the Coordinate Bench of this Court, he seeks two weeks' time.
The same is granted.
List this Writ Petition after two weeks.
(Sharad Kumar Sharma, J.) Dated 02.12.2021 Shiv
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