CLR/89/2021
2021 Latest Caselaw 4869 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      01.12.2021                        CLR No.89 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Arvind Vashisth, learned Senior Advocate assisted by Mr. Vivek Pathak, learned counsel for the revisionists and Mr. Siddhartha Singh, learned counsel for the respondents.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.) 01.12.2021

JKJ/Neha