CLCON/345/2019
2021 Latest Caselaw 4867 UK

Citation : 2021 Latest Caselaw 4867 UK
Judgement Date : 1 December, 2021

Uttarakhand High Court

CLCON/345/2019 on 1 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 1ST DAY OF DECEMBER, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 345 of 2019

BETWEEN:

Akhilesh Kumar.                                     ...Petitioner
        (There is no representation for the petitioner)

AND:
Smt. Indra Malhotra.                              ...Respondent
        (There is no representation for the respondent)


                          JUDGMENT

There is no representation for the petitioner.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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