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ELEP/1/2017
2021 Latest Caselaw 3380 UK

Citation : 2021 Latest Caselaw 3380 UK
Judgement Date : 31 August, 2021

Uttarakhand High Court
ELEP/1/2017 on 31 August, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  ELEP No.1 of 2017
                                  Hon'ble R.C. Khulbe, J.

Mr. Rahul Consul, learned counsel for the petitioner.

Mr. P.C. Petshali, learned counsel for the respondent no.4 Arguments heard. Judgment is reserved.

(R.C. Khulbe, J.) 31.08.2021 BS

 
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