CLCON/60/2018
2021 Latest Caselaw 3351 UK

Citation : 2021 Latest Caselaw 3351 UK
Judgement Date : 27 August, 2021

Uttarakhand High Court

CLCON/60/2018 on 27 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 27TH DAY OF AUGUST, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


         CONTEMPT PETITION No. 60 of 2018

BETWEEN:

Jagdev Singh.                                     ...Petitioner
        (By Ms. Sonia Chawla, Advocate, holding brief of Mr. P.K.
        Chauhan, Advocate)

AND:
Chandrabhan Yadav & another.                   ...Respondents
        (There is no representation for the respondents)


                           JUDGMENT

The only direction issued by Division Bench of this Court was to take decision on petitioner's representation and, as informed by learned counsel for the petitioner, such a decision has been taken, therefore, the Contempt Petition is closed. Contempt notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

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