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CLCON/66/2018
2021 Latest Caselaw 3349 UK

Citation : 2021 Latest Caselaw 3349 UK
Judgement Date : 27 August, 2021

Uttarakhand High Court
CLCON/66/2018 on 27 August, 2021
 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
         ON THE 27TH DAY OF AUGUST, 2021
                          BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
         CONTEMPT PETITION No. 66 of 2018
BETWEEN:

Chandra Shekhar                           ...Petitioner
        (By Dr. Udyog Shukla, Advocate)

AND:

Dr. R.K. Singh                        ... Opposite Party

                        JUDGMENT

1. Dr. Udyog Shukla, learned counsel for the petitioner has made a statement at the bar that the order dated 20.07.2017 passed in WPSB No. 299 of 2015 by Writ Court has been complied with.

2. In view of the submission so made by learned counsel for the petitioner, the Contempt petition is closed. Notice issued to the opposite party is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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