CLCON/221/2017
2021 Latest Caselaw 3242 UK

Citation : 2021 Latest Caselaw 3242 UK
Judgement Date : 23 August, 2021

Uttarakhand High Court

CLCON/221/2017 on 23 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 23RD DAY OF AUGUST, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 221 of 2017

BETWEEN:

Trilochan Belwal.                                    ...Petitioner
        (There is no representation for the petitioner)

AND:
Sri Krishan Kumar Mishra.                         ...Respondent
        (There is no representation for the respondent)


                          JUDGMENT

Despite order dated 12.07.2017 passed in this Contempt Petition, petitioner has not taken steps for effecting service upon the respondent.

2. In such view of the matter, the Contempt Petition is closed with liberty to petitioner to file fresh, if so advised.

(MANOJ KUMAR TIWARI, J.) Arpan

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