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WPSB/343/2021
2021 Latest Caselaw 3237 UK

Citation : 2021 Latest Caselaw 3237 UK
Judgement Date : 23 August, 2021

Uttarakhand High Court
WPSB/343/2021 on 23 August, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 23RD DAY OF AUGUST, 2021
                             BEFORE:
     HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
                               AND
     HON'BLE SHRI JUSTICE ALOK KUMAR VERMA

       WRIT PETITION (S/B) No. 343 of 2021


BETWEEN:

Ankit Singh Dhanai.                               ....Petitioner
       (By Mr. B.N. Molakhi, Advocate)

AND:

Uttarakhand Public
Service Commission.                            .....Respondent
       (By N.S. Pundir, Advocate)

            This Writ Petition coming on for hearing this day,
       Hon'ble Shri Justice Manoj Kumar Tiwari, J. delivered the
       following Judgment:

                       JUDGEMENT

Petitioner is aggrieved by rejection of his candidature for the post of System Analyst by Uttarakhand Public Services Commission.

2. It has come on record that the entire selection process has been cancelled, as no candidate was found to be fulfilling all eligibility conditions.

3. Since the selection process itself has been cancelled and, as submitted by learned counsel for the respondent, the vacancy in question shall be re-

advertised shortly, therefore, this Court does not find any reason to interfere in the matter.

4. Accordingly, the writ petition fails and is dismissed.

5. There will be no order as to costs.

(MANOJ KUMAR TIWARI, J.)

(ALOK KUMAR VERMA, J.) Arpan

 
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